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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(2)(d) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(d)construction or reconstruction of the roadway including its widening, levelling, bridging, surfacing, swearing, draining, water supply and street-lighting arrangements and planting of roadside trees ;