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State of Odisha - Section
Section 15 in The Orissa Foodgrains Dealers' Licensing Order, 1964
15. This licence shall be valid up to...........
(Licensing Authority)Place....Date......Form 'C'[See Condition 4 of Form B](For use by a dealer)Return of stocks, receipts and sale of foodgrains for the fortnight ending 20...........Name.............No. of licence........Address...............Particulars of godown where stock held .................Variety of the foodgrains| Particulars | Quantity in quintal | Remarks, if any | ||
| (1) | (2) | (3) | ||
| 1. | Stock at the beginning of the fortnight- | |||
| (a) | actually with the stockist | |||
| (b) | pledged with any person or institution such as a Bank orCo-operative Society | Total : | ||
| 2. | (a) | Quantity purchased during the fortnight and the source ofsupply (Name of market only need be indicated if the quantitypurchased is less than 200 quintals) | ||
| (b) | Approximate average price paid | Total quantity purchased | ||
| 3. | Quantity sold- | |||
| (a) | Quantity sold and delivered, removed during the fortnight-(i)to licensed wholesalers, (ii) retailers, (iii) consumers and(iv) Total | |||
| (b) | Quantity sold but not yet delivered | |||
| (c) | Approximate average price realised/charged | Total sold | ||
| 4. | Stock at the end of the fortnight- | |||
| (a) | actually with the stock- | |||
| (i) Unsold | ||||
| (ii) sold but awaiting delivery | ||||
| (b) | Pledged with any person or institution such as Bank or aCo-operative Society. | Total | ||
| 5. | Approximate details of average margin in respect of stocks ofeach of the foodgrains sold during the quarter ending- | |||
| (i) | Rice- | |||
| (a) | Handling | |||
| (b) | Transport | |||
| (c) | ||||
| (d) | ||||
| (e) | Net profit | |||
| (ii) | Wheat- | |||
| (a) | Handling | |||
| (b) | Transport | |||
| (c) | ||||
| (d) | ||||
| (e) | Net profit |