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State of Odisha - Section

Section 12 in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

12.

Officers of other State Governments, on their official visit to Delhi at the time of Plan Resources discussion only, may be provided accommodation in the Bhavans on reciprocal basis. Room rent at the rate applicable to the State Government Officers on duty shall be recovered from them.