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Supreme Court - Daily Orders

Director Of Income Tax (Exemption) vs Indian Machine Tools Manufacturers ... on 13 November, 2017

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

     ITEM NO.28                                  COURT NO.12                       SECTION IX

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31881/2017

     (Arising out of impugned final judgment and order dated 21-09-2016
     in ITA No. 541/2014 passed by the High Court Of Judicature At
     Bombay)

     DIRECTOR OF INCOME TAX (EXEMPTION)                                            Petitioner(s)

                                                           VERSUS

     INDIAN MACHINE TOOLS MANUFACTURERS ASSOCIATION                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.114097/2017-CONDONATION OF DELAY
     IN FILING)


     Date : 13-11-2017 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                               HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                    Mr. Guru Krishna Kumar, Sr. Adv.
                                          Mr. Rupesh Kumar, Adv.
                                          Mrs. Niranjana Singh, Adv.
                                          Mrs. Anil Katiyar, AOR
     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Mr. Guru Krishna Kumar, learned senior counsel appearing for the Revenue presses before us the fact that huge amounts are involved and that the same question is pending in other matters. Equally huge is the delay in this case, which is 282 days, which unfortunately outweighs his other submissions.

The Special Leave Petition is dismissed on the ground of delay.

Signature Not Verified

Digitally signed by R.NATARAJAN Date: 2017.11.14 16:42:00 IST Reason:

     (R. NATARAJAN)                                                             (SAROJ KUMARI GAUR)
     COURT MASTER (SH)                                                             COURT MASTER