Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(a) in The Orissa Co-operative Societies Rules, 1965

(a)a statement of the subject-matter or the dispute referred to in the form specified by the Registrar;