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State of Rajasthan - Section

Section 177 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

177. Lapse of unexpired portion of leave if the member attends House earlier.

- If a member who has been granted leave of absence under these rules attends the session of the House during the period for which the leave of absence has been granted to him, the unexpired portion of the leave from the date of his resumed attendance shall lapse.