Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(k) in Assam Forest Protection Force Act, 1986 (k)" Wild life" includes any animals, bees, butter flies, crustecea, fish and moth, and aquatic or land vegetation which forms part of any habit.
