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[Cites 0, Cited by 2] [Section 5A(1)] [Section 5A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5A(1)(a) in Andhra Pradesh General Sales Tax Act, 1957

(a)at the rate of two paise on every rupees in respect of petrol, diesel oils, aviation turbine fuel, engine oils, lubricating oils, greases, brake fluids, furance oil; and