Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(f) in Maharashtra Marine Fishing Regulation Act, 1981 (f)"Port" means the space within limits as may, from time to time, be defined by the State Government, by notification in the Official Gazette, for the purpose of this Act;
