Section 2(4) in The President's Pension Rules, 1962
(4)At the end of each year, a certificate to the effect that the amount drawn has been expended for the purpose for which it had been drawn, shall be given -(i)by the retired President or the surviving spouse of a deceased President, as the case may be, in Form-I; or(ii)by any person authorised by the retired President or the surviving spouse of a deceased President, as the case may be, in this behalf in Form-IA, appended to these rules.]
