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State of Assam - Section

Section 19 in Regulations for Recognition of Higher Secondary Schools and Junior Colleges

19. Accommodation. - (i) (a) Number of class rooms with size of each class room used for H.S. Class........

(b)Principal's room with size.....
(c)Teacher's common room with size.........
(ii)Office room(s) with size......
(iii)Library stock room, Librarian's room.......
(iv)Reading room with its size and its seating capacity......
(v)
(a)Boy's common room with size...........
(b)Girl's common room with size.........
(c)Sanitary provisions.....
(vi)Laboratory. - Type of Building, number of rooms, size and type of floor..........