Section 11 in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998
11. Records.
(a)Every establishment/Institutional Animals Ethics Committee shall maintain a record of the animals under its control and custody in the specified format.(b)Every establishment/Institutional Animals Ethics Committee shall furnish such information, as the Committee may, from time to time require in the specified format.(c)All laboratories shall inform the exact number/species of animals to the Member-secretary or any officer authorised in this regard by the Committee as per the specified format.
