Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 93 in Haryana Co-operative Societies Rules, 1989

93. Expenses incurred by liqudiator.

- Section 131(2)(xxvii). - All expenses incurred in connection with the winding up of the co-operative society shall be subject to the approval of the Registrar.