Section 2(k) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010
(k)"malpractices.", includes,-(i)touting (which shall include pestering any tourist or group of tourists for availing facilities of shopping, accommodation, transportation, sightseeing or even goading to the extent of harassing tourist to visit any particular premises or establishment, dealer or any other service providers connected with tourism trade or any other establishment where tourist would like to stay or purchase something);
