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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1)(c) in Himachal Pradesh Home Guards Act, 1968

(c)regulating the organization, appointment, conditions of service, qualifications, sections, duties, discipline, arms, accoutrements and clothing of members of the Home Guards and the manner in which they may be called out for service or be required to undergo any training;