Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act] State of Bihar - Subsection Section 35(3)(i) in Bihar Fire Service Act, 2014 (i)the provisions of the building bye-laws in accordance with which the plan of this said building or premises was sanctioned;