Delhi High Court - Orders
Bestech India Private Limited vs Reserve Bank Of India Anr on 27 January, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9047/2020, CM APPL. 29162/2020, CM APPL. 29167/2020
BESTECH INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. Gurmehar Sistani, Advocate
versus
RESERVE BANK OF INDIA ANR. ..... Respondents
Through: Mr. Rajat Joneja, Advocate for R- 2
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 27.01.2021 The proceedings in the matter have been conducted through video conferencing.
It is not possible to take up the matter today as I am in the midst of hearing a batch of part-heard writ petitions.
List on 25.02.2021.
Rejoinder may be filed in the meantime.
PRATEEK JALAN, J JANUARY 27, 2021 'j'