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State of Rajasthan - Section

Section 127 in Rajasthan Land Revenue Act 1956

127. Proceedings pending upon close of survey and record operations.

- When the survey and record operations, or the record operations, as the case may be, are closed by a notification under section 106 or section 107, all applications and proceeding then pending before the Additional Land Record Officer shall, if such officer has not been appointed permanently, be transferred to the Collector.E. Maintenance of Maps and Records