Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Entire Act] State of West Bengal - Section Section 28 in Calcutta Thika Tenancy Act 1949 28. Power of Court to rescind or vary decrees and orders in certain cases. - [ xxx ] [Section 28 omitted by ibid]
