Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Bengal Presidency - Subsection

Section 24(2)(c) in Bengal Diseases of Animals Act, 1944

(c)the kinds or classes of [livestock] which shall be vaccinated or inoculated in respect of each contagious disease referred to in sub-section (1) of section 7;