Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(f)‗communication link‘ means a connection between a hypertext or graphical element, and oneor more items in the same or different electronic document wherein upon clicking on ahyperlinked item, the user is automatically transferred to the other end of the hyperlink whichcan be another electronic record or another website or application or graphical element;