Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act] State of Karnataka - Subsection Section 77(3)(b) in Karnataka Panchayat Raj Act, 1993 (b)the use of any source of water supply for drinking or culinary purposes or for the washing of clothes during epidemics.