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[Cites 0, Cited by 0] [Section 56(26)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(26)(ii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(ii)particulars of the receipt heads of the Government to which the payments are to be credited;