Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Karnataka - Section Section 35 in The Karnataka Prohibition Act, 1961 35. Permits to be non-transferable. Permits granted under section 31, section 32, section 33 or section 34 shall be non-transferable.
