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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(c) in The Jodhpur National University, Jodhpur Act, 2009

(c)The manner and teuns and conditions of appointment of the Registrar and Chief Finance and Accounts Officer and their powers and functions; (d)The manner in which and the period for which the Provost and the Proctor shall be appointed and their powers and functions;