Madras High Court
Will Codicil Of S.Aiyadurai vs G.Poomani (Deceased) And 11 Others on 22 April, 2026
TOS.No.7 of 2013 DR. A.D. MARIA CLETE, J Registry is directed to transmit the records to the concerned Master for recording evidence on or before 15.06.2026 and the parties are directed to appear before the concerned Master on 15.06.2026.
22.04.2026 vrc https://www.mhc.tn.gov.in/judis