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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2) in Punjab Military Transport Act, 1916

(2)All the powers conferred on a Transport Inspection Officer or Transport Assistant by this Act shall, unless the [Central Government] by special order otherwise directs, be exercised by him subject to the control of the Deputy Commissioner.