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[Cites 0, Cited by 0] [Section 10(10D)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(10D)(d) in The Income Tax Act, 1961

(d)any sum received under an insurance policy issued on or after the 1st day of April, 2012 in respect of which the premium payable for any of the years during the term of the policy exceeds ten per cent of the actual capital sum assured: