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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Odisha - Subsection

Section 67(2)(m) in The Orissa Children Act, 1982

(m)the condition under which children may be placed under the care of any parent, guardian or other fit person or fit institution under this Act and the obligations of such person or institution towards the children so placed; and