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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(g) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(g)The candidate should be able to read and understand English alphabets and Arabic numerals as normally encountered in the identification of documents, arms Licence, travel documents and security inspection sheet,