Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 560] [Entire Act] State of Uttar Pradesh - Subsection Section 560(5) in Rules under the United Provinces Excise Act, 1910 (5)Surcharge and trees-tax fixed by the Government for each Tar and Khajur tree for the area concerned shall be leviable in the case of shops settled under this system.
