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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Tamil Nadu District Municipalities Building Rules, 1972

(3)Every domestic building shall be so constructed that every room intended to be used for purposes of human habitation shall have at least one side abutting for a length of not less than 2.5 metres on an open space, either external or internal. Such open space shall be not less than 1.7 metres in width.