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Union Of India vs Sehdev Paswan on 29 July, 2022

Bench: Chief Justice, A.M. Khanwilkar, Krishna Murari, Hima Kohli

     ITEM NO.3                                 COURT NO.1                 SECTION IV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 Nos. 9230-9231/2016

     UNION OF INDIA & ORS.                                                  Appellant(s)

                                                        VERSUS

     SEHDEV PASWAN & ORS.                                                   Respondent(s)
     (IA No. 41266/2022 - EARLY HEARING APPLICATION)

     Date : 29-07-2022 These matters were called on for hearing today.

     CORAM :
                             HON'BLE   THE   CHIEF JUSTICE
                             HON'BLE   MR.   JUSTICE A.M. KHANWILKAR
                             HON'BLE   MR.   JUSTICE KRISHNA MURARI
                             HON'BLE   MS.   JUSTICE HIMA KOHLI

     For Appellant(s)                    Mr. Atulesh Kumar, Adv.
                                         Mr. Debasis Bharukha, Adv.
                                         Mr. Shailesh Madiyal, Adv.
                                         Ms. Monika, Adv.
                                         Mr. Vimal Johnson Kerketta, Adv.
                                         Mrs. A. Deepa, Adv.
                                         Mr. Rajeev Kumar, Adv.
                                         Mr. Anuj Srinivas Udupa, Adv.
                                         Mr. B. Krishna Prasad, AOR
                                         Mr. Arvind K. Sharma, AOR
                                         Mr. B. V. Balaram Das, AOR

     For Respondent(s)                   Ms. Uttara Babbar, AOR
                                         Mr. Anirudh Ramakrishnan, Adv.
                                         Ms. Shipra Jain, Adv.

                                          Ms. Rashmi Singh, AOR

                                         Mr. Surya Prakash, Adv.
                                         M/S. Kmnp Law Aor, AOR

                               UPON hearing the counsel the Court made the following
                                                O R D E R

1. Hearing of the appeals be expedited.

2. IA No. 41266/2022 for early hearing is disposed of.

                         (RAJNI MUKHI)                                   (R.S. NARAYANAN)
                         COURT MASTER (SH)                               COURT MASTER (NSH)