Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(2)(c) in The Jammu and Kashmir Energy Conversation Act, 2011

(c)the powers and duties that may be exercised and discharged by the Director General of the Bureau under sub-section (6) of section 8 ;