Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(15)(e) in Tamil Nadu Fire Service Rules, 1990 (e)keep an inventory of all articles and equipment under his charge and maintain a record of time at work, mileage, petrol and oil consumption, etc.;