Allahabad High Court
Vinay Dublish vs Dy. Registrar, Firm, Chit Fund And ... on 12 November, 2010
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 66603 of 2010 Petitioner :- Vinay Dublish Respondent :- Dy. Registrar, Firm, Chit Fund And Society And Others Petitioner Counsel :- Nitin Gupta Respondent Counsel :- C.S.C.,Ajay Rajendra Hon'ble Sibghat Ullah Khan,J.
As prayed by learned counsel for the petitioner put up as fresh before appropriate court on 15.11.2010.
Order Date :- 12.11.2010 vkg