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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(6)(b) in The Bihar Co-operative Societies Act, 1935

(b)The State Government shall nominate the members of the Managing Committee including the Chairman under provisos (i), (ii) and (iii) of sub-section (4) within the said period.