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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(1)(ii) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(ii)on a serial cableway or aerial ropeway in case where the requirements of sub-rule (2) are complied with.