Section 3(2)(m) in University of Petroleum and Energy Studies Act, 2003

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State of Uttarakhand - Subsection

Section 3(2)(m) in University of Petroleum and Energy Studies Act, 2003

(m)status of fulfilment of such other conditions as may be required by the State Government to be fulfilled before the establishment of the University.

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State of Uttarakhand - Subsection

Section 3(2)(m) in University of Petroleum and Energy Studies Act, 2003