Section 4(1)(iii) in U.P. Zila Panchayats Regularisation of Ad Hoc Promotions (On Posts within the Purview of the Public Service Commission) Rules, 1994

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(iii)has completed or, as the case may be, after he has completed three years service on the post or posts, referred to in clause (1),

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