Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 32 in The Food Corporations Act, 1964 32. Investment of funds. A Food Corporation may invest its funds in the securities of the Central Government or any State Government or in such other manner as may be prescribed.
