Section 18(1)(xi) in The Rabindra Bharati Act, 1981
(xi)to consider, and advise on, proposals from the Executive Council for entering into agreement with the Government or, with the approval of the State Government, with any person, body or authority for the taking over by the University of the management of any affiliated or recognised college, institution or institute other than a Government College, including its a, sets and liabilities, or for any other purpose not repugnant to the provisions of this Act;