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Budhi Ram Dead Thr. Lrs vs Nikku Ram on 20 January, 2025

     ITEM NO.40                              COURT NO.14                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   2515/2023

     [Arising out of impugned final judgment and order dated 29-08-2022
     in RSA No. 566/2011 passed by the High Court of Himachal Pradesh at
     Shimla]

     BUDHI RAM DEAD THR. LRS                                             Petitioner(s)

                                                    VERSUS

     NIKKU RAM & ORS.                                                    Respondent(s)

     FOR ADMISSION and I.R. and IA No.15508/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.15509/2023-EXEMPTION FROM
     FILING O.T

     Date : 20-01-2025 This petition was called on for hearing today.

     CORAM :                         HON'BLE MR. JUSTICE J.B. PARDIWALA
                                     HON'BLE MR. JUSTICE R. MAHADEVAN


     For Petitioner(s) :Mr. Neeraj Shekhar, AOR
                        Mrs. Kshama Sharma, Adv.
                        Mr. Rajesh Kumar Maurya, Adv.
                        Mr. Anand Krishna, Adv.
                        Mr. Amrendra Singh, Adv.
                        Mr. Ram Bachan Choudhary, Adv.

     For Respondent(s) :Mr. Ravi Bakshi, Adv.
                        Ms. Sayma Feroz, Adv.
                        Mr. Manvendra Pratap Singh, Adv.
                        Mr. Chander Shekhar Ashri, AOR


                                       Mr. Rohit Kumar Singh, AOR
                                       Mr. Shivam Sharma, Adv.
                                       Mr. Akash Kumar, Adv.
                                       Ms. Kanupriya Tiawri, Adv.

                               UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List after two weeks on a non miscellaneous day.

(CHANDRESH) (POOJA SHARMA) COURT MASTER (SH) COURT MASTER (NSH)