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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2)(a) in The Gujarat Veterinary Practitioners Act, 1969

(a)If the renewal fee be paid on or before the due date, the Registrar shall issue to the registered veterinary practitioner a renewal slip in the form prescribed by rules specifying the date upto which the validity of the certificate of registration has been extended.