Section 6(4)(b) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

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NCT Delhi - Subsection

Section 6(4)(b) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(b)has participated in or is associated with, any activity or programme

(i)aimed at subversion of the Constitution of India;

(ii)aimed at organized breach or defiance of law involving