Section 6 in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991
6. Eligibility for accommodation.
- Subject to the stipulations contained in Rules 5, 7 and 8, the following categories of persons and functionaries shall be eligible to occupy a suite :(a)Guests and family members of the Governor;(b)Officers of the Governor's Secretariat;(c)Awardees of the National State Akademis of Sahitya, Lalltkala and Sangeet-Natak;(d)Padma awardees;(e)Teachers and officers of the Universities; and(f)Officers of the Central and State Governments and Public Sector Undertakings.
