Himachal Pradesh High Court
Purshotam Singh & Others vs Punjab Singh on 20 October, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
.
Purshotam Singh & others Versus Punjab Singh RSA No.534 of 2011 20.10.2022 Present: None for the appellant.
Mr. Ajay Sharma, Sr. Advocate, with Mr. Atharv Sharma, Advocate, for respodents No.1
(c) and 1 (d).
Names of respondents No.1 (a) and 1 (b) stand deleted from the array of respondents.
Despite repeated calls, none has put in appearance on behalf of the appellant. In the interest of justice, list after three weeks.
(Ajay Mohan Goel) Judge October 20, 2022 (Rishi) ::: Downloaded on - 20/10/2022 20:06:00 :::CIS