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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(a) in Andhra Pradesh Electricity Regulatory Commission (Licensee's duty for supply of electricity on request) Regulation, 2004

(a)'agriculture' with its grammatical variations and cognate expressions includes, -
(i)horticulture:
(ii)the raising of crops (including plantation crops), grass or garden produce;
(iii)dairy farming:
(iv)poultry farming:
(v)breeding of livestock and bees;
(vi)grazing: