Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(4) in The Legal Practitioners Act, 1879

(4)The Court or Judge may, by general or special order, exclude from the precincts of the Court any person whose name is included in such list.