Section 12(2)(j) in THE COAL GRADING BOARD ACT, 1925

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Union of India - Subsection

Section 12(2)(j) in THE COAL GRADING BOARD ACT, 1925

(j)for prescribing the fees for any inspection or analysis required for the purposes of this Act or payable under any of the provisions of this Act; and

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Union of India - Subsection

Section 12(2)(j) in THE COAL GRADING BOARD ACT, 1925